Section 115L(3)(ii) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

[Cites 0, Cited by 0] [Section 115L(3)] [Section 115L] [Entire Act]

(ii)a list in Z.A. Form 49-E of lands enumerated in sub-section (2) of Section 122-C; and

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