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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(ii) in The Punjab State Warehousing Corporation (Revised Scales of Pay) Regulations, 1980

(ii)where more than one existing scale has been replaced by a single, the initial pay in the revised scale shall be fixed in the manner indicated in clause (i) as if each of the existing scales had been singly replaced by revised scales.