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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(6) in The Insurance Regulatory And Development Authority (Licensing Of Corporate Agents) Regulations, 2002

(6)An individual desiring to become a specified person of a corporate agent/composite corporate agent shall apply through the corporate agent/composite corporate agent in Form IRDA-Corporate Agent-A-2 to the insurer.