Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act] Union of India - Subsection Section 7(6)(a) in Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016 (a)communicate through an order its decision to grant the mining lease for any mineral other than those specified in the First Schedule to the Act, or