Calcutta High Court
Pioneer Publicity Corporation & Anr vs Union Of India on 9 March, 2010
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
WP No. 764 of 2004
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
PIONEER PUBLICITY CORPORATION & ANR.
Versus
UNION OF INDIA
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
Date : 9th March, 2010.
Mr.Alok Ghosh, Adv.,
for the respondent.
The Court : This is the third time the matter has been listed. No one appeared for the petitioner. The petition is, as such, dismissed. Interim order, if any, stands vacated.
(GIRISH CHANDRA GUPTA, J.) S.Das AR[CR]