Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(iii) in The Chhattarpur Farmers Market Bye-Laws, 2004

(iii)No farmer holding identity card could be allowed to bring more than 5 quintals of commodities on a day ;