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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(viii) in The Calcutta University Act, 1979.

(viii)[ to create posts of officers, Teachers and employees of the University or to recommend to the Senate for such creation, with the approval of the State Government;] [Clause (viii) substituted by W.B. Act 44 of 1980.]