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State of Odisha - Section
Section 433 in Orissa Municipal Rules, 1953
433.
Municipal employees shall be subject to the same rules of conduct as applied to Government servant.Appendix-AClassification of Service under a Municipal Council| Class I- | Nil | ||
| Class II- | Municipal Engineer | ||
| Headmasters of High Schools | |||
| All other Municipal employees[who draws pay inthe scale of pay prescribed by Government for Class II posts fromtime to time] [Inserted vide H.U.D. Department Notification No. 20079/27.6.94 w.e.f. 29.6.1994.] | |||
| Class III- | All Municipal employees excepting[those in Class I, Class IIand Class IV.] [Inserted vide H.U.D. Department Notification No. 38013 dated 12.10.93 w.e.f. 13.10.1993.] | ||
| Class IV- | Peons | Khalasis | Hammermen |
| Orderlies | Majhis | Grain-crushers | |
| Poddars | Chowkidars | Turncocks | |
| Daftaries | Dispensary servants | Fountain cleaners | |
| Zamadars | Cooks | Time-keepers | |
| Sardars | Ward attendants | Lighters | |
| Firemen | Guards | Bullock-feeders | |
| Sanitation Mistries | Market circars | Drummers | |
| Coolies | Cleaners | Lascars and such other posts of similar status and nature ofduties. | |
| Watermen | Gardeners | ||
| Sweepers | Malis | ||
| Scavengers | Watchers | ||
| Conductresses | Bellowers |