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State of Odisha - Section

Section 433 in Orissa Municipal Rules, 1953

433.

Municipal employees shall be subject to the same rules of conduct as applied to Government servant.Appendix-AClassification of Service under a Municipal Council
Class I- Nil
Class II- Municipal Engineer
  Headmasters of High Schools
  All other Municipal employees[who draws pay inthe scale of pay prescribed by Government for Class II posts fromtime to time] [Inserted vide H.U.D. Department Notification No. 20079/27.6.94 w.e.f. 29.6.1994.]
Class III- All Municipal employees excepting[those in Class I, Class IIand Class IV.] [Inserted vide H.U.D. Department Notification No. 38013 dated 12.10.93 w.e.f. 13.10.1993.]
Class IV- Peons Khalasis Hammermen
  Orderlies Majhis Grain-crushers
  Poddars Chowkidars Turncocks
  Daftaries Dispensary servants Fountain cleaners
  Zamadars Cooks Time-keepers
  Sardars Ward attendants Lighters
  Firemen Guards Bullock-feeders
  Sanitation Mistries Market circars Drummers
  Coolies Cleaners Lascars and such other posts of similar status and nature ofduties.
  Watermen Gardeners  
  Sweepers Malis  
  Scavengers Watchers  
  Conductresses Bellowers