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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(1)(xxvii) in North East Adventist University Act, 2015

(xxvii)"Regional Centre" means a centre established or maintained by the University for the purpose of coordinating and supervising the work of students or study centres, for rendering any assistance including training, conducting contact classes, and administering examinations required by the students or by the study center, and for performing such other functions as may be conferred on such centres by the Board of Management;