Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(10)(cc) in The U.P. Co-operative Societies Rules, 1968 (cc)"Urban Central Bank" means a central bank, the primary object whereof is to finance urban co-operative societies;