[Cites 0, Cited by 0]
[Entire Act]
State of Goa - Section
Section 39 in Goa Tax on Entry of Goods Rules, 2000
39. Fees for grant of copies.
- The fees payable for the grant of certified copies of any document under the Act or these rules shall be by way of Court Fee Stamps as follows:-| (1) | for the first two hundred words or less | ...Rs. 5.00. |
| (2) | for every additional one hundred words or fraction thereof | ...Rs. 1.00. |