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[Cites 0, Cited by 0] [Section 7BB(1)] [Section 7BB] [Entire Act]

State of Rajasthan - Subsection

Section 7BB(1)(b) in The Rajasthan Ministers Salaries and other Facilities Act, 1956

(b)to a State car for his own use or for the use of members of his family for transport in respect of journey within or out side of the State, as may be specified in the rules;