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Bombay High Court

Tata Capital Financial Services Ltd vs Asha Constructions And Anr on 23 August, 2022

Author: G.S.Kulkarni

Bench: G.S.Kulkarni

 Satish Sangar                      1      33-41 to 50-ARBP-151-2021 & Ors.odt


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 ORDINARY ORIGINAL CIVIL JURISDICTION


                     ARBITRATION PETITION NO. 151 OF 2021

 Tata Capital Financial Services Ltd.                         ... Petitioner
          V/s.
 Vijay Stone Crusher & Anr.                                   ... Respondents

                                    WITH

                    ARBITRATION PETITION NO. 533 OF 2021


 Tata Capital Financial Services Ltd.                         ... Petitioner
          V/s.
 Vijay Stone Crusher & Ors.                                   ... Respondents

                                    WITH

                    ARBITRATION PETITION NO. 233 OF 2022

 Tata Capital Financial Services Ltd.                         ... Petitioner
          V/s.
 SRM Infra Projects & Ors.                                    ... Respondents


                                    WITH

                ARBITRATION PETITION (L) NO. 11282 OF 2022

 Tata Capital Financial Services Ltd.                         ... Petitioner
          V/s.
 Virbhadrasingh G. Vadher & Anr.                              ... Respondents



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  Satish Sangar                     2      33-41 to 50-ARBP-151-2021 & Ors.odt


                                   WITH

         COMMERCIAL ARBITRATION PETITION NO. 177 OF 2022


 Tata Capital Financial Services Ltd.                        ... Petitioner
          V/s.
 Chowdhary Construction & Ors.                               ... Respondents


                                   WITH

                    ARBITRATION PETITION NO. 224 OF 2022


 Tata Capital Financial Services Ltd.                        ... Petitioner
          V/s.
 Sainath Engineering & Anr.                                  ... Respondents

                                   WITH

                    ARBITRATION PETITION NO. 222 OF 2022


 Tata Capital Financial Services Ltd.                        ... Petitioner
          V/s.
 SRM Infra Projects & Ors.                                   ... Respondents

                                   WITH

                ARBITRATION PETITION (L) NO. 22371 OF 2022


 Tata Capital Financial Services Ltd.                        ... Petitioner
          V/s.
 Asha Construction & Anr.                                    ... Respondents



                                                                                 2 of 5


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  Satish Sangar                    3      33-41 to 50-ARBP-151-2021 & Ors.odt


                                  WITH

                ARBITRATION PETITION (L) NO. 22372 OF 2022


 Tata Capital Financial Services Ltd.                       ... Petitioner
          V/s.
 Asha Construction & Anr.                                   ... Respondents


                                  WITH

                ARBITRATION PETITION (L) NO. 22373 OF 2022


 Tata Capital Financial Services Ltd.                       ... Petitioner
          V/s.
 Asha Construction & Anr.                                   ... Respondents

                                  WITH

                ARBITRATION PETITION (L) NO. 22379 OF 2022


 Tata Capital Financial Services Ltd.                       ... Petitioner
          V/s.
 Asha Construction & Anr.                                   ... Respondents


                                  WITH

                ARBITRATION PETITION (L) NO. 22405 OF 2022


 Tata Capital Financial Services Ltd.                       ... Petitioner
          V/s.
 Asha Construction & Anr.                                   ... Respondents


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  Satish Sangar                    4      33-41 to 50-ARBP-151-2021 & Ors.odt


                                  WITH

                ARBITRATION PETITION (L) NO. 22476 OF 2022


 Tata Capital Financial Services Ltd.                       ... Petitioner
          V/s.
 Shivam Coal Carriers Private Ltd. & Ors.                   ... Respondents

                                  WITH

                ARBITRATION PETITION (L) NO. 22477 OF 2022


 Tata Capital Financial Services Ltd.                       ... Petitioner
          V/s.
 Asha Construction & Anr.                                   ... Respondents

                                  WITH

                ARBITRATION PETITION (L) NO. 22478 OF 2022


 Tata Capital Financial Services Ltd.                       ... Petitioner
          V/s.
 Shivam Coal Carriers Private Ltd. & Ors.                   ... Respondents

                                  WITH

                ARBITRATION PETITION (L) NO. 22482 OF 2022


 Tata Capital Financial Services Ltd.                       ... Petitioner
          V/s.
 Asha Construction & Anr.                                   ... Respondents



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  Satish Sangar                       5      33-41 to 50-ARBP-151-2021 & Ors.odt



                                     WITH

      COMMERCIAL ARBITRATION PETITION (L) NO. 22823 OF 2022


 Tata Capital Financial Services Ltd.                          ... Petitioner
          V/s.
 Asha Construction & Anr.                                      ... Respondents

 Mr.Nikhil Mehta i/b. KMC Legal Venture for Petitioner.


                                         CORAM :      G.S.KULKARNI, J.

DATE : 23RD AUGUST, 2022 P.C. :

1. Stand over to 29th August, 2022, "High on Board".

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