Bombay High Court
Tata Capital Financial Services Ltd vs Asha Constructions And Anr on 23 August, 2022
Author: G.S.Kulkarni
Bench: G.S.Kulkarni
Satish Sangar 1 33-41 to 50-ARBP-151-2021 & Ors.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION NO. 151 OF 2021
Tata Capital Financial Services Ltd. ... Petitioner
V/s.
Vijay Stone Crusher & Anr. ... Respondents
WITH
ARBITRATION PETITION NO. 533 OF 2021
Tata Capital Financial Services Ltd. ... Petitioner
V/s.
Vijay Stone Crusher & Ors. ... Respondents
WITH
ARBITRATION PETITION NO. 233 OF 2022
Tata Capital Financial Services Ltd. ... Petitioner
V/s.
SRM Infra Projects & Ors. ... Respondents
WITH
ARBITRATION PETITION (L) NO. 11282 OF 2022
Tata Capital Financial Services Ltd. ... Petitioner
V/s.
Virbhadrasingh G. Vadher & Anr. ... Respondents
1 of 5
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Satish Sangar 2 33-41 to 50-ARBP-151-2021 & Ors.odt
WITH
COMMERCIAL ARBITRATION PETITION NO. 177 OF 2022
Tata Capital Financial Services Ltd. ... Petitioner
V/s.
Chowdhary Construction & Ors. ... Respondents
WITH
ARBITRATION PETITION NO. 224 OF 2022
Tata Capital Financial Services Ltd. ... Petitioner
V/s.
Sainath Engineering & Anr. ... Respondents
WITH
ARBITRATION PETITION NO. 222 OF 2022
Tata Capital Financial Services Ltd. ... Petitioner
V/s.
SRM Infra Projects & Ors. ... Respondents
WITH
ARBITRATION PETITION (L) NO. 22371 OF 2022
Tata Capital Financial Services Ltd. ... Petitioner
V/s.
Asha Construction & Anr. ... Respondents
2 of 5
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Satish Sangar 3 33-41 to 50-ARBP-151-2021 & Ors.odt
WITH
ARBITRATION PETITION (L) NO. 22372 OF 2022
Tata Capital Financial Services Ltd. ... Petitioner
V/s.
Asha Construction & Anr. ... Respondents
WITH
ARBITRATION PETITION (L) NO. 22373 OF 2022
Tata Capital Financial Services Ltd. ... Petitioner
V/s.
Asha Construction & Anr. ... Respondents
WITH
ARBITRATION PETITION (L) NO. 22379 OF 2022
Tata Capital Financial Services Ltd. ... Petitioner
V/s.
Asha Construction & Anr. ... Respondents
WITH
ARBITRATION PETITION (L) NO. 22405 OF 2022
Tata Capital Financial Services Ltd. ... Petitioner
V/s.
Asha Construction & Anr. ... Respondents
3 of 5
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Satish Sangar 4 33-41 to 50-ARBP-151-2021 & Ors.odt
WITH
ARBITRATION PETITION (L) NO. 22476 OF 2022
Tata Capital Financial Services Ltd. ... Petitioner
V/s.
Shivam Coal Carriers Private Ltd. & Ors. ... Respondents
WITH
ARBITRATION PETITION (L) NO. 22477 OF 2022
Tata Capital Financial Services Ltd. ... Petitioner
V/s.
Asha Construction & Anr. ... Respondents
WITH
ARBITRATION PETITION (L) NO. 22478 OF 2022
Tata Capital Financial Services Ltd. ... Petitioner
V/s.
Shivam Coal Carriers Private Ltd. & Ors. ... Respondents
WITH
ARBITRATION PETITION (L) NO. 22482 OF 2022
Tata Capital Financial Services Ltd. ... Petitioner
V/s.
Asha Construction & Anr. ... Respondents
4 of 5
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Satish Sangar 5 33-41 to 50-ARBP-151-2021 & Ors.odt
WITH
COMMERCIAL ARBITRATION PETITION (L) NO. 22823 OF 2022
Tata Capital Financial Services Ltd. ... Petitioner
V/s.
Asha Construction & Anr. ... Respondents
Mr.Nikhil Mehta i/b. KMC Legal Venture for Petitioner.
CORAM : G.S.KULKARNI, J.
DATE : 23RD AUGUST, 2022 P.C. :
1. Stand over to 29th August, 2022, "High on Board".
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