Rajasthan High Court - Jaipur
Krishi Upaj Mandi Samiti vs Income Tax Officer And Ors on 2 November, 2011
Author: Ajay Rastogi
Bench: Ajay Rastogi
In The High Court of Judicature for Rajasthan Jaipur Bench, Jaipur O R D E R S.B. Civil Writ Petition No.1775/2011 Date Of Order :: 02.11.2011 Hon'ble Mr. Justice Ajay Rastogi Mr. Atul Saxena, for petitioner. Ms. Parinitoo Jain, for respondent.
Matter has come up on application filed by respondent U/Art 226(3) of the Constitution for vacation of exparte interim order passed by this Court. Counsel for respondent wants time. Interim order to continue. List on 16.11.2011, as prayed.
(Ajay Rastogi),J.
VS Shekhawat/-p.1 1775cw11Nov02misc.do