Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Kerala - Subsection

Section 25(5) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(5)No officer or other employee of the university shall be liable for any civil orcriminal proceedings if the act has been done in good faith and in the natural course ofexecuting the duties or the discharge of functions enjoined by this Act.CHAPTER – IVTHE CHANCELLOR AND PRO-CHANCELLOR