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Union of India - Section

Section 2012 in The Kandla Harbour Craft Rules, 1955

2012.

S.R.O. 2143, dated 1st October, 1955. - In exercise of the powers conferred by Cl. (r) of sub-rules (2) of Sec. 6 of the Indian Port Act, 1908 (15 of 1908), the Central Government hereby makes the following rules, the same having been previously published as required by sub-section (2) of the said section, namely :