Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act] State of Bihar - Subsection Section 13(1)(d) in The Sakri Canals Irrigation Rules, 1952 (d)supervise the distribution of the water supplied through an outlet amongst the persons entitled thereto and report any misuse of such water;