Section 20 in Madhya Pradesh Audhyogik Suraksha Bal Adhiniyam, 2015
20. Responsibilities of member of the Force during suspension.
- A member of the Force shall not by reason of his suspension from office, cease to be a member of the Force and he shall, during that period, be subject to the same responsibilities, discipline and penalties as he would have been, if he was on duty.
