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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(ii) in The Foreign Exchange Management (Acquisition And Transfer Of Immovable Property In India)Regulations, 2000

(ii)the person files with the Reserve Bank a declaration in the Form IPI annexed to these regulation not later than ninety days from the date of such acquisition;