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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(32) in The U.P. Aerial Ropeways Rules, 1931

(32)diameter and maximum unit pressure on trestle sheaves, or in the case of a bi-cable ropeway, on the supporting saddles.
(e)An accurate estimate of the cost of construction and statements of estimated working expenses and profits and of maximum and minimum rates which it is proposed to charge.
(f)Dimensioned drawings in triplicate of all protection bridges, with stress diagrams and calculations taking impact of falling buckets into accounts.