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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(4)(e) in The Punjab Backward Classes Land Development and Finance Corporation Act, 1976

(e)Four Directors to be nominated by the State Government from amongst persons belonging to Backward Classes who have special knowledge of agriculture, agro-industries, water development projects, finance or co-operation.]