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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(1)(i) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(i)be deemed to be licensees or exemption holders under this Act on the terms and conditions on which the licence or sanction has been granted;