Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] Daman and Diu - Subsection Section 2(b) in The Goa, Daman And Diu (Absorbed Employees) Act, 1965 (b)absorbed post " means a civil service or post which existed under the former Portuguese Administration in Goa, Daman and Diu immediately before the 20th day of December 1961.
