Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(76)] [Section 2] [Entire Act] Union of India - Subsection Section 2(76)(iv) in The Companies Act, 2013 (iv)a private company in which a director or manager [or his relative;Ins.by S.O.1894 (E),dated 24th July, 2014] is a member or director;