Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 51 in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

51. Arrangement, consignment, preservation and destruction of loan case records.

- The instructions contained in Chapter-Ill of the Orissa Records Manual, 1964, should be followed for arrangement, consignment, preservation and destruction of case records relating to loans.