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State of Punjab - Section

Section 993 in Punjab Jail Manual, 1996

993. Records etc., to be kept 12 years.

- The following records shall be preserved for 12 years and then destroyed :-Superintendent's Annual Reports and Returns.Medical Officer's Annual Returns, and Cholera Report.Medical Officer's post mortem and medico-legal reports.
(b)Registers
Number of Form Description of Form
1 Register of under-trial prisoners.
3 Register of civil prisoners.
5 Register of punishments inflicted on prisoners
6 Register of remarks of visitors
9 Superintendent's journal
11 Factory Manager's journal
  Deputy Superintendent's journal
  European Warder's Report-book
13 Hospital Register
29-A Warder's clothing register.
36 Register of purchases of grain, fuel etc.
37 Daily godown and mill account
40 Dairy and cattle register
46 Register of receipt and issue of Raw materials
47 Stock Register of raw materials
47A Register showing raw materials in process ofmanufacture
48 Stock Register of manufactured articles
48A Stores and Sale-book of manufactured articles
50 Indexed Bill-book
51 Register showing outstanding balance
52 Stock Register of materials for maintenance
54 Ledger (Manufactory)
55 Sales Day Book
56 Purchase Day Book
57 Journal (Manufactory)
59 Purchase Order Book
60 Register of Daily Receipts
61 Stores Ledger
62 Register showing names of prisoners working inand out of jail.
44 Monthly return of sick
97, 97A Statement to be sent with a criminal lunatic ontransfer to a lunatic asylum
109 Annual return of sick prisoners
113 Certificate of fitness for transfer to a LunaticAsylum
152 Statement showing particulars of a prisoner tobe conditionally released
163 Verification roll of candidates for employment
165 Form of inventory to be prepared on change ofDeputy Superintendent
166 No-demand certificate
169 List of arms and accoutrements in stock
(d)- Correspondence
See paragraph No. 991