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State of Tamilnadu - Section

Section 5 in Laws of the Bharathidasan University

5. Validity of acts done on the day following Dies non.

- Where, by any Law, any act or proceeding is directed or allowed to be done or taken in the office of the University or in any statutory office on a certain day or within a prescribed period and the office is closed on that day or the last day of the prescribed period, the act or proceeding shall be considered as done or taken in due time if it is done or taken on the day on which the office reopens.