Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 7 in Punjab Poisons Possession and Sale Rules, 1966 7. The licence shall be held subject to the conditions hereinafter appearing and to the provisions of the Act and of any rules from time to time made under the Act.
