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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Chattisgarh - Subsection

Section 31(1)(a) in The Chhattisgarh Sah Chikitsa Parishad Act, 2001

(a)that the courses, the study and examination to be undergone in or the proficiency required from candidates at any examination held by any University or Paramedical Institution; or