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Allahabad High Court

State Of U.P. vs Mahfooz Hussain & 2 Others on 16 June, 2016

Bench: Sudhir Agarwal, Kaushal Jayendra Thaker





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- GOVERNMENT APPEAL No. - 2967 of 2016
 
Appellant :- State Of U.P.
 
Respondent :- Mahfooz Hussain & 2 Others
 
Counsel for Appellant :- G.A.
 

 
Hon'ble Sudhir Agarwal,J.
 

Hon'ble Kaushal Jayendra Thaker,J.

Issue notice to respondents returnable at an early date.

Order Date :- 16.6.2016 Pravin