Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(3) in The Orissa Municipal Corporation Rules, 2004

(3)Those employees, who shall exercise their option to be retrenched from the Corporation Services, shall be posted to the Municipalities where there are vacancies in the respective posts held by them.Chapter-IV Finance Rules