Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 53] [Entire Act] NCT Delhi - Subsection Section 53(1) in The Delhi Development Authority Act, 1957 (1)Nothing in this Act shall affect the operation of the Slum Areas (Improvement and Clearance) Act, 1956.
