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State of Karnataka - Section

Section 7 in The Karnataka Lifts, Escalators and Passenger Conveyors Act, 2012

7. Lift or escalator or passenger conveyor not to be operated without a licence.

- Subject to such rules as may be made in this behalf, no lift or escalator or passenger conveyor shall be used or worked, except under and in conformity with the terms of the licence granted in respect of the same.