Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103(1)] [Section 103] [Entire Act] State of Haryana - Subsection Section 103(1)(b) in Haryana Co-operative Societies Act, 1984 (b)transfer it for disposal to any person who has been vested by the Government with powers in that behalf; or