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State of Madhya Pradesh - Section

Section 149 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

149. Integrity and devotion to duty.

- Every member of the service or officer or servant of a Market Committee shall at all times maintain absolute integrity and devotion to duty.