Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 21 in Chhattisgarh Police Act, 2007 21. Annual report of the State Police Commission. - The Commission shall, at the end of each year, present to the State Government a report on its work during the preceding year as well as of performance of the Police.
