Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 53] [Entire Act] State of Andhra Pradesh - Subsection Section 53(c) in Andhra Pradesh Universities Act, 1991 (c)the conditions of residence of students to the University and the levy of fees for residence in hostels maintained by the University;
