Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(33) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(33)"Subjects Committee" means a Subjects Committee constituted under section 80;