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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(2)(vii) in M.P. Nagar Tatha Gram Nivesh Niyam, 1975

(vii)Town and Country Development Authority shall execute an agreement with the Government for transfer of the acquired land.