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State of Assam - Section

Section 323 in The Assam Excise Rules, 2016

323. Stock and sale allowed on licensed premises only.

- (i) No licensee shall stock and sell an intoxicant at any place other than on the premises specified in that behalf in his licence.
(ii)No licensee shall store or sell any intoxicants other than those imported/transported under a permit or pass issued by the competent authority.