Jammu & Kashmir High Court
Muzaffar Ahmad Bhat And Others vs Chairman And Managing Director Ircon ... on 7 December, 2019
Author: Tashi Rabstan
Bench: Tashi Rabstan
Sr. No. 58
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
WP(C) No. 4288/2019
CM (8984/2019)
Muzaffar Ahmad Bhat and others ...Petitioner(s)
Through :- Mr. Yasir Shameem Mir, Advocate.
V/s
Chairman and Managing Director IRCON International Ltd. and others
...Respondent(s)
Through :-
Coram : HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
ORDER
Issue notice to the respondents in the main petition as well as in CM, returnable within four weeks.
Requisite steps for service be taken within one week.
List on 26.02.2020.
Meanwhile, subject to objections from the other side and till next date before the Bench, status quo as on today with respect to present position of the petitioners shall be maintained.
(Tashi Rabstan) Judge Jammu 07.12.2019 Pawan Angotra PAWAN ANGOTRA 2019.12.07 14:45 I attest to the accuracy and integrity of this document