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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Odisha - Subsection

Section 30(1) in The Orissa Panchayat Samiti Election Rules, 1991

(1)After close of the polling in the polling station, the Presiding Officer shall proceed to take up the counting of the votes polled in the presence of the candidates or their Polling Agents, if any, present at the polling station.