Allahabad High Court
State Of U.P. vs Vimlesh & 2 Ors. on 9 June, 2016
Bench: Surendra Vikram Singh Rathore, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 28 Case :- U/S 378 CR.P.C. No. - 396 of 2007 Applicant :- State Of U.P. Opposite Party :- Vimlesh & 2 Ors. Counsel for Applicant :- Govt. Advocate Hon'ble Surendra Vikram Singh Rathore,J.
Hon'ble Shashi Kant,J.
List this appeal in the last week of June, 2016.
Order Date :- 9.6.2016 Monika