Madhya Pradesh High Court
Adarsh Kourav vs The State Of Madhya Pradesh on 13 May, 2026
Author: Vivek Rusia
Bench: Vivek Rusia
1 WA-1177-2026 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WA No. 984 of 2026 (VIKASH RAGHUWANSHI Vs THE STATE OF MADHYA PRADESH AND OTHERS ) WA/985/2026, WA/991/2026, WA/1012/2026, WA/1177/2026, WA/1427/2026 Dated : 13-05-2026 Shri K.C.Ghildiyal, learned Senior Counsel with Ms.Warija Ghildiyal, Advocate for the appellants.
As prayed, list these cases after ensuing summer vacation.
(VIVEK RUSIA) (PRADEEP MITTAL)
JUDGE JUDGE
RM
Signature Not Verified
Signed by: RAJESH
MAMTANI
Signing time: 14-05-2026
19:11:52