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[Cites 0, Cited by 0] [Section 115(2)] [Section 115] [Entire Act]

State of Punjab - Subsection

Section 115(2)(g) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(g)for regulating the sale, lease or other alienation of public places, lands, and other immavable property belonging to, vested in, or under the management of Panchayat Samitis and Zila Parishads;