Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 145] [Entire Act] State of Uttar Pradesh - Subsection Section 145(2) in Uttar Pradesh Municipal Corporation Act, 1959 (2)The report shall be in such form and shall contain such information as the Executive Committee may from time to time direct.
