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[Cites 10, Cited by 0]

Kerala High Court

K.N. Anand Kumar vs State Of Kerala on 21 August, 2025

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

                                              2025:KER:64635

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
      THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                BAIL APPL. NO. 9524 OF 2025
          CRIME NO.1500/2025 OF CBCID, KOTTAYAM.

PETITIONER/ACCUSED:

         K.N. ANAND KUMAR
         AGED 70 YEARS
         S/O T D NANDAPPAN PILLAI TC 9/1108
         AJITH BUILDINGS, SASTHAMANGALAM P O,
         SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
         PIN - 695 010.

         BY ADVS.
         SRI.S.RAJEEV
         SRI.V.VINAY
         SRI.M.S.ANEER
         SRI.SARATH K.P.
         SRI.ANILKUMAR C.R.
         SRI.K.S.KIRAN KRISHNAN
         SMT.DIPA V.
         SRI.AKASH CHERIAN THOMAS
         SRI.AZAD SUNIL
         SRI.RAAJESH S.SUBRAHMANIAN


RESPONDENT/STATE:

         STATE OF KERALA
         REPRESENTED BY PUBLIC PROSECUTOR
         HIGH COURT OF KERALA, PIN - 682 031.

         BY ADV SRI. NOUSHAD K. A. (PP)

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9590/2025, 9621/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY PASSED THE
FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                                -2-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9590 OF 2025
           CRIME NO.1501/2025 OF CBCID, KOTTAYAM.

PETITIONER/ACCUSED:

          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.

          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.SARATH K.P.
          SRI.ANILKUMAR C.R.
          SRI.K.S.KIRAN KRISHNAN
          SMT.DIPA V.
          SRI.AKASH CHERIAN THOMAS
          SRI.AZAD SUNIL
          SRI.RAAJESH S.SUBRAHMANIAN


RESPONDENT:
          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.

           BY ADV.SMT.SREEJA V - PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                                -3-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9621 OF 2025
           CRIME NO.1606/2025 OF CBCID, KOTTAYAM.

PETITIONER/ACCUSED:

          K.N. ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.

          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.SARATH K.P.
          SRI.ANILKUMAR C.R.
          SRI.K.S.KIRAN KRISHNAN
          SMT.DIPA V.
          SRI.AKASH CHERIAN THOMAS
          SRI.AZAD SUNIL
          SRI.RAAJESH S.SUBRAHMANIAN

RESPONDENT:
          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR
          HIGH COURT OF KERALA, PIN - 682 031.

           BY ADV.SRI.PRASANTH M.P - PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                                -4-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9622 OF 2025
           CRIME NO.2580/2025 OF CBCID, KOTTAYAM.

PETITIONER/ACCUSED:

          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.
          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.SARATH K.P.
          SRI.ANILKUMAR C.R.
          SRI.K.S.KIRAN KRISHNAN
          SMT.DIPA V.
          SRI.AKASH CHERIAN THOMAS
          SRI.AZAD SUNIL
          SRI.RAAJESH S.SUBRAHMANIAN

RESPONDENT:
          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR
          HIGH COURT KERALA, PIN - 682 031.

           BY ADV.SRI.PRASANTH M.P - PP


     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                                -5-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9624 OF 2025
           CRIME NO.2582/2025 OF CBCID, KOTTAYAM.

PETITIONER/ACCUSED:

          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.
          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.SARATH K.P.
          SRI.ANILKUMAR C.R.
          SRI.K.S.KIRAN KRISHNAN
          SMT.DIPA V.
          SRI.AKASH CHERIAN THOMAS
          SRI.AZAD SUNIL
          SRI.RAAJESH S.SUBRAHMANIAN

RESPONDENT:
          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.

           BY ADV SRI. NOUSHAD K. A. (PP)

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                                -6-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9627 OF 2025
           CRIME NO.2581/2025 OF CBCID, KOTTAYAM.

PETITIONER/ACCUSED:

          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.
          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.SARATH K.P.
          SRI.ANILKUMAR C.R.
          SRI.K.S.KIRAN KRISHNAN
          SMT.DIPA V.
          SRI.AKASH CHERIAN THOMAS
          SRI.AZAD SUNIL
          SRI.RAAJESH S.SUBRAHMANIAN

RESPONDENT:
          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.

           ADV.SMT.SREEJA V - PP


     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                                -7-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9632 OF 2025
           CRIME NO.2577/2025 OF CBCID, KOTTAYAM.

PETITIONER/ACCUSED:
          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.
          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.SARATH K.P.
          SRI.ANILKUMAR C.R.
          SRI.K.S.KIRAN KRISHNAN
          SMT.DIPA V.
          SRI.AKASH CHERIAN THOMAS
          SRI.AZAD SUNIL
          SRI.RAAJESH S.SUBRAHMANIAN

RESPONDENT:
          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.

           BY ADV.SRI.PRASANTH M.P - PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                                -8-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9636 OF 2025
           CRIME NO.2576/2025 OF CBCID, KOTTAYAM.

PETITIONER/ACCUSED:

          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.

          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.SARATH K.P.
          SRI.ANILKUMAR C.R.
          SRI.K.S.KIRAN KRISHNAN
          SMT.DIPA V.
          SRI.AKASH CHERIAN THOMAS
          SRI.AZAD SUNIL
          SRI.RAAJESH S.SUBRAHMANIAN

RESPONDENT:

          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.

           BY ADV SRI. NOUSHAD K. A. (PP)

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                                -9-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9659 OF 2025
           CRIME NO.2575/2025 OF CBCID, KOTTAYAM.

PETITIONER/ACCUSED:
          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.
          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.SARATH K.P.
          SRI.ANILKUMAR C.R.
          SRI.K.S.KIRAN KRISHNAN
          SMT.DIPA V.
          SRI.AKASH CHERIAN THOMAS
          SRI.AZAD SUNIL
          SRI.RAAJESH S.SUBRAHMANIAN

RESPONDENT:
          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.

           BY ADV.SMT.SREEJA V - PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                               -10-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9678 OF 2025
           CRIME NO.1649/2025 OF CBCID, KOTTAYAM.

PETITIONER/ACCUSED:

          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.

          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.ANILKUMAR C.R.
          SRI.SARATH K.P.
          SMT.DIPA V.
          SRI.K.S.KIRAN KRISHNAN
          SRI.AKASH CHERIAN THOMAS
          SRI.RAAJESH S.SUBRAHMANIAN
          SRI.AZAD SUNIL


RESPONDENT/STATE:
          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.

           BY ADV.SMT.SREEJA V - PP
     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                               -11-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9680 OF 2025
           CRIME NO.2572/2025 OF CBCID, KOTTAYAM.

PETITIONER/ACCUSED:

          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.
          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.SARATH K.P.
          SRI.ANILKUMAR C.R.
          SMT.DIPA V.
          SRI.AKASH CHERIAN THOMAS
          SRI.K.S.KIRAN KRISHNAN
          SRI.RAAJESH S.SUBRAHMANIAN
          SRI.AZAD SUNIL


RESPONDENT/STATE:
          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.

           BY ADV.SMT SREEJA V- PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl.9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                               -12-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9681 OF 2025
           CRIME NO.1648/2025 OF CBCID, KOTTAYAM.

PETITIONER/ACCUSED:

          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.
          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.ANILKUMAR C.R.
          SRI.SARATH K.P.
          SRI.K.S.KIRAN KRISHNAN
          SMT.DIPA V.
          SRI.AKASH CHERIAN THOMAS
          SRI.RAAJESH S.SUBRAHMANIAN
          SRI.AZAD SUNIL


RESPONDENT/STATE:
          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.
           BY ADV.SRI.PRASANTH M.P - PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl.9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                               -13-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9682 OF 2025
           CRIME NO.1667/2025 OF CBCID, KOTTAYAM.

PETITIONER/ACCUSED:

          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.
          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.ANILKUMAR C.R.
          SMT.DIPA V.
          SRI.SARATH K.P.
          SRI.K.S.KIRAN KRISHNAN
          SRI.AKASH CHERIAN THOMAS
          SRI.RAAJESH S.SUBRAHMANIAN
          SRI.AZAD SUNIL


RESPONDENT/STATE:
          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.

           BY ADV.SRI.PRASANTH M.P - PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                               -14-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9683 OF 2025
           CRIME NO.1607/2025 OF CBCID, KOTTAYAM.

PETITIONER/ACCUSED:

          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.

          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.SARATH K.P.
          SRI.ANILKUMAR C.R.
          SMT.DIPA V.
          SRI.K.S.KIRAN KRISHNAN
          SRI.AKASH CHERIAN THOMAS
          SRI.RAAJESH S.SUBRAHMANIAN
          SRI.AZAD SUNIL


RESPONDENT/STATE:
          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.

           BY ADV.SRI.PRASANTH M.P - PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                               -15-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9756 OF 2025
            CRIME NO.960/2025 OF CBCID, KOTTAYAM.

PETITIONER/ACCUSED:
          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.

          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.ANILKUMAR C.R.
          SRI.SARATH K.P.
          SMT.DIPA V.
          SRI.K.S.KIRAN KRISHNAN
          SRI.AKASH CHERIAN THOMAS
          SRI.RAAJESH S.SUBRAHMANIAN
          SRI.AZAD SUNIL


RESPONDENT/STATE:
          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.

           BY ADV SRI. NOUSHAD K. A. (PP)

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                               -16-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9759 OF 2025
            CRIME NO.965/2025 OF CBCID, KOTTAYAM.

PETITIONER/ACCUSED:

          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.
          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.ANILKUMAR C.R.
          SRI.SARATH K.P.
          SMT.DIPA V.
          SRI.K.S.KIRAN KRISHNAN
          SRI.AKASH CHERIAN THOMAS
          SRI.RAAJESH S.SUBRAHMANIAN
          SRI.AZAD SUNIL


RESPONDENT/STATE:

          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.

           BY ADV.SMT.SREEJA V - PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                               -17-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9761 OF 2025
             CRIME NO.966/2025 OF CBCID, KOTTAYAM

PETITIONER/ACCUSED:

          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.

          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.ANILKUMAR C.R.
          SRI.SARATH K.P.
          SMT.DIPA V.
          SRI.K.S.KIRAN KRISHNAN
          SRI.AKASH CHERIAN THOMAS
          SRI.RAAJESH S.SUBRAHMANIAN
          SRI.AZAD SUNIL


RESPONDENT/STATE:
          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.

           BY ADV.SRI.PRASANTH M.P - PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                               -18-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9764 OF 2025
            CRIME NO.968/2025 OF CBCID, KOTTAYAM.

PETITIONER/ACCUSED:
          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.
          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.ANILKUMAR C.R.
          SRI.SARATH K.P.
          SMT.DIPA V.
          SRI.K.S.KIRAN KRISHNAN
          SRI.AKASH CHERIAN THOMAS
          SRI.RAAJESH S.SUBRAHMANIAN
          SRI.AZAD SUNIL


RESPONDENT/STATE:

          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.

           BY ADV SRI. NOUSHAD K. A. (PP)

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                               -19-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9765 OF 2025
            CRIME NO.967/2025 OF CBCID, KOTTAYAM.

PETITIONER/ACCUSED:

          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.
          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.ANILKUMAR C.R.
          SRI.SARATH K.P.
          SMT.DIPA V.
          SRI.K.S.KIRAN KRISHNAN
          SRI.AKASH CHERIAN THOMAS
          SRI.RAAJESH S.SUBRAHMANIAN
          SRI.AZAD SUNIL


RESPONDENT/STATE:

          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.

           BY ADV SRI. NOUSHAD K. A. (PP)

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                               -20-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9767 OF 2025
           CRIME NO.1071/2025 OF CBCID, KOTTAYAM.

PETITIONER/ACCUSED:

          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.

          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.ANILKUMAR C.R.
          SRI.SARATH K.P.
          SMT.DIPA V.
          SRI.K.S.KIRAN KRISHNAN
          SRI.AKASH CHERIAN THOMAS
          SRI.RAAJESH S.SUBRAHMANIAN
          SRI.AZAD SUNIL


RESPONDENT/STATE:
          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.

           BY ADV.SMT.SREEJA V. - PP
     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                               -21-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9855 OF 2025
           CRIME NO.1069/2025 OF CBCID, KOTTAYAM.

PETITIONER/ACCUSED:

          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.
          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.ANILKUMAR C.R.
          SRI.SARATH K.P.
          SMT.DIPA V.
          SRI.K.S.KIRAN KRISHNAN
          SRI.AKASH CHERIAN THOMAS
          SRI.RAAJESH S.SUBRAHMANIAN
          SRI.AZAD SUNIL
          SMT.ANNAPOORNA DEVI A.


RESPONDENT/STATE:
          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.

           BY ADV SRI. NOUSHAD K. A. (PP)

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                               -22-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9856 OF 2025
           CRIME NO.1070/2025 OF CBCID, KOTTAYAM.

PETITIONER/ACCUSED:
          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.
          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.SARATH K.P.
          SRI.ANILKUMAR C.R.
          SMT.DIPA V.
          SRI.K.S.KIRAN KRISHNAN
          SRI.AKASH CHERIAN THOMAS
          SRI.RAAJESH S.SUBRAHMANIAN
          SRI.AZAD SUNIL
          SMT.ANNAPOORNA DEVI A.


RESPONDENT/STATE:
          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.

           BY ADV SRI. NOUSHAD K. A. (PP)
     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                               -23-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9857 OF 2025
            CRIME NO.861/2025 OF CBCID, KOTTAYAM.

PETITIONER/ACCUSED:

          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.
          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.ANILKUMAR C.R.
          SRI.SARATH K.P.
          SMT.DIPA V.
          SRI.K.S.KIRAN KRISHNAN
          SRI.AKASH CHERIAN THOMAS
          SRI.RAAJESH S.SUBRAHMANIAN
          SRI.AZAD SUNIL
          SMT.ANNAPOORNA DEVI A.


RESPONDENT/STATE:
          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.

           BY ADV.SMT.SREEJA V - PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                               -24-



          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9858 OF 2025
           CRIME NO.1111/2025 OF CBCID, KOTTAYAM.

PETITIONER/ACCUSED:
          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.
          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.ANILKUMAR C.R.
          SRI.SARATH K.P.
          SMT.DIPA V.
          SRI.K.S.KIRAN KRISHNAN
          SRI.AKASH CHERIAN THOMAS
          SRI.RAAJESH S.SUBRAHMANIAN
          SRI.AZAD SUNIL
          SMT.ANNAPOORNA DEVI A.


RESPONDENT/STATE:
          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.
           BY ADV.SMT.SREEJA V - PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl.9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                               -25-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9859 OF 2025
           CRIME NO.1188/2025 OF CBCID, KOTTAYAM.

PETITIONER/ACCUSED:
          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.
          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.ANILKUMAR C.R.
          SRI.SARATH K.P.
          SMT.DIPA V.
          SRI.K.S.KIRAN KRISHNAN
          SRI.AKASH CHERIAN THOMAS
          SRI.RAAJESH S.SUBRAHMANIAN
          SRI.AZAD SUNIL
          SMT.ANNAPOORNA DEVI A.


RESPONDENT/STATE:
          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.

           BY ADV.SMT.SREEJA V - PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                               -26-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9860 OF 2025
           CRIME NO.1072/2025 OF CBCID, KOTTAYAM.

PETITIONER/ACCUSED:
          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.
          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.ANILKUMAR C.R.
          SMT.DIPA V.
          SRI.SARATH K.P.
          SRI.K.S.KIRAN KRISHNAN
          SRI.AKASH CHERIAN THOMAS
          SRI.RAAJESH S.SUBRAHMANIAN
          SRI.AZAD SUNIL
          SMT.ANNAPOORNA DEVI A.


RESPONDENT/STATE:
          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.

           BY ADV.SMT.SREEJA V - PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                               -27-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9869 OF 2025
             CRIME NO.754/2025 OF CBCID, IDUKKI.

PETITIONER/ACCUSED:

          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.
          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.ANILKUMAR C.R.
          SRI.SARATH K.P.
          SMT.DIPA V.
          SRI.K.S.KIRAN KRISHNAN
          SRI.AKASH CHERIAN THOMAS
          SRI.RAAJESH S.SUBRAHMANIAN
          SRI.AZAD SUNIL
          SMT.ANNAPOORNA DEVI A.


RESPONDENT/STATE:
          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.

           BY ADV.SMT.SREEJA V - PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                               -28-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9870 OF 2025
             CRIME NO.1002/2025 OF CBCID, IDUKKI.

PETITIONER/ACCUSED:
          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.

          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.ANILKUMAR C.R.
          SRI.SARATH K.P.
          SMT.DIPA V.
          SRI.K.S.KIRAN KRISHNAN
          SRI.AKASH CHERIAN THOMAS
          SRI.RAAJESH S.SUBRAHMANIAN
          SRI.AZAD SUNIL
          SMT.ANNAPOORNA DEVI A.


RESPONDENT/STATE:
          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.

           BY ADV.SMT.SREEJA V - PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                               -29-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9871 OF 2025
             CRIME NO.735/2025 OF CBCID, IDUKKI.

PETITIONER/ACCUSED:
          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.
          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.ANILKUMAR C.R.
          SRI.SARATH K.P.
          SMT.DIPA V.
          SRI.K.S.KIRAN KRISHNAN
          SRI.AKASH CHERIAN THOMAS
          SRI.RAAJESH S.SUBRAHMANIAN
          SRI.AZAD SUNIL
          SMT.ANNAPOORNA DEVI A.


RESPONDENT/STATE:
          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.
           BY ADV.SRI.PRASANTH M.P - PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                               -30-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9872 OF 2025
             CRIME NO.736/2025 OF CBCID, IDUKKI.

PETITIONER/ACCUSED:

          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.
          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.ANILKUMAR C.R.
          SRI.SARATH K.P.
          SMT.DIPA V.
          SRI.K.S.KIRAN KRISHNAN
          SRI.AKASH CHERIAN THOMAS
          SRI.RAAJESH S.SUBRAHMANIAN
          SRI.AZAD SUNIL
          SMT.ANNAPOORNA DEVI A.


RESPONDENT/STATE:
          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.
           BY ADV.SRI.PRASANTH M.P - PP
     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                               -31-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9873 OF 2025
             CRIME NO.737/2025 OF CBCID, IDUKKI.

PETITIONER/ACCUSED:

          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.
          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.ANILKUMAR C.R.
          SRI.SARATH K.P.
          SMT.DIPA V.
          SRI.K.S.KIRAN KRISHNAN
          SRI.AKASH CHERIAN THOMAS
          SRI.RAAJESH S.SUBRAHMANIAN
          SRI.AZAD SUNIL
          SMT.ANNAPOORNA DEVI A.


RESPONDENT/STATE:
          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.

           BY ADV.SRI.PRASANTH M.P - PP

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                               -32-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9874 OF 2025
             CRIME NO.738/2025 OF CBCID, IDUKKI.

PETITIONER/ACCUSED:
          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.
          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.ANILKUMAR C.R.
          SRI.SARATH K.P.
          SMT.DIPA V.
          SRI.K.S.KIRAN KRISHNAN
          SRI.AKASH CHERIAN THOMAS
          SRI.RAAJESH S.SUBRAHMANIAN
          SRI.AZAD SUNIL
          SMT.ANNAPOORNA DEVI A.


RESPONDENT/STATE:
          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.
           BY ADV SRI. NOUSHAD K. A. (PP)

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                               -33-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9875 OF 2025
             CRIME NO.747/2025 OF CBCID, IDUKKI.

PETITIONER/ACCUSED:
          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.
          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.ANILKUMAR C.R.
          SRI.SARATH K.P.
          SMT.DIPA V.
          SRI.K.S.KIRAN KRISHNAN
          SRI.AKASH CHERIAN THOMAS
          SRI.RAAJESH S.SUBRAHMANIAN
          SRI.AZAD SUNIL
          SMT.ANNAPOORNA DEVI A.


RESPONDENT/STATE:
          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.
           BY ADV SRI. NOUSHAD K. A. (PP)

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                               -34-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9886 OF 2025
             CRIME NO.996/2025 OF CBCID, IDUKKI.

PETITIONER/ACCUSED:
          K.N.ANAND KUMAR
          AGED 70 YEARS
          TC 9/1108 AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.
          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.ANILKUMAR C.R.
          SRI.SARATH K.P.
          SMT.DIPA V.
          SRI.K.S.KIRAN KRISHNAN
          SRI.AKASH CHERIAN THOMAS
          SRI.RAAJESH S.SUBRAHMANIAN
          SRI.AZAD SUNIL
          SMT.ANNAPOORNA DEVI A.


RESPONDENT/STATE:
          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.
           BY ADV SRI. NOUSHAD K. A. (PP)

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                 2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                               -35-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
THURSDAY, THE 21ST DAY OF AUGUST 2025 / 30TH SRAVANA, 1947
                  BAIL APPL. NO. 9889 OF 2025
             CRIME NO.989/2025 OF CBCID, IDUKKI.

PETITIONER/ACCUSED:
          K.N.ANAND KUMAR
          AGED 70 YEARS
          S/O T D NANDAPPAN PILLAI TC 9/1108
          AJITH BUILDINGS, SASTHAMANGALAM P O,
          SASTHAMANGALAM VILLAGE, THIRUVANANTHAPURAM,
          PIN - 695 010.
          BY ADVS.
          SRI.S.RAJEEV
          SRI.V.VINAY
          SRI.M.S.ANEER
          SRI.ANILKUMAR C.R.
          SRI.SARATH K.P.
          SMT.DIPA V.
          SRI.K.S.KIRAN KRISHNAN
          SRI.AKASH CHERIAN THOMAS
          SRI.RAAJESH S.SUBRAHMANIAN
          SRI.AZAD SUNIL
          SMT.ANNAPOORNA DEVI A.


RESPONDENT/STATE:
          STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, PIN - 682 031.

           BY ADV.SMT.SREEJA V - PP
     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
21.08.2025, ALONG WITH Bail Appl..9524/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                         2025:KER:64635

Bail Appl. Nos.9524/2025 and connected cases
                                 -36-




                  BECHU KURIAN THOMAS, J.
    ......................................................................................
     Bail Appl. Nos.9524, 9590, 9621, 9622, 9624, 9627,
   9632, 9636, 9659, 9678, 9680, 9681, 9682, 9683, 9756,
   9759, 9761, 9764, 9765, 9767, 9855, 9856, 9857, 9858,
   9859, 9860, 9869, 9870, 9871, 9872, 9873, 9874, 9875,
                 9886/2025, & 9889 of 2025
    ....................................................................................
           Dated this the 21st day of August, 2025

                          COMMON ORDER

These bail applications are filed under section 483 of the Bharatiya Nagarik Suraksha Sanhita, 2023 (for short 'BNSS').

2. Petitioner is the accused in various crimes registered in different police stations in the State. The offences alleged against the petitioner in all these cases are almost identical and it includes those under Section 420 r/w Section 34 of the Indian Penal Code, 1860 (for short, 'IPC'), apart from Section 3 r/w Section 21(1)(2)(3), Section 5 r/w Section 23 of the Banning of Unregulated Deposit Schemes Act, 2019 (for short, 'BUDS Act'). In some of the cases the offences alleged are under Sections 316(2), 318(4) r/w Section 3(5) of the Bharatiya Nyaya Sanhita, 2023 (for short 'BNS') also.

3. The gist of the allegations in all these crimes are also almost similar. The prosecution alleges that the accused, with an 2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -37- intent to cheat the respective defacto complainants, induced them to deposit large amounts of money by promising to supply various articles at half the actual market value, and thereafter, failed to provide the said articles or return the amounts collected from the individual complainants and thereby cheated them and committed the offences alleged.

4. Petitioner is involved in around 500 cases altogether and his arrest was recorded in the first crime on 11.03.2025 and from then on he has been in custody till date. In the present cases, petitioner's arrest was recorded on 26.07.2025.

5. I have heard Sri. S. Rajeev, the learned Counsel for the petitioner as well as Smt. Sreeja V., Sri.Noushad K.A., and Sri.Prasanth M.P., the respective learned Public Prosecutors.

6. The learned counsel for the petitioner submitted that petitioner is the founder and executive director of Sree Satya Sai Orphanage Trust, which is rendering yeoman services all over the State and that he has been at the helm of affairs of various trusts and charitable organizations. According to the learned counsel, while he was rendering such services, he became acquainted with the first accused, who introduced, through his proprietorship concern, a 2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -38- scheme for arranging various equipment for half the price, to be supplied to willing consumers. Several programmes were conducted by the first accused throughout Kerala and petitioner, in his capacity as the Chairman of the National NGO Confederation, participated in such programmes and even explained the scheme. The learned counsel submitted that other than explaining the scheme propounded by the first accused, petitioner has not derived any personal benefit, except for an amount of Rs.1.20 Crores contributed by the first accused towards Sree Satya Sai Orphanage Trust, which was managed by the petitioner as its Executive Director. The learned counsel also submitted that petitioner was initially arrested on 11.03.2025, in other cases, raising allegations of a similar nature and in the instant crime on 26.07.2025. The learned Counsel submitted that the continued detention of the petitioner does not serve any purpose and he ought to be released on bail.

7. The learned Public Prosecutor, on the other hand, submitted that petitioner is an accused in more than 500 cases all over the State which are now being investigated by the CBCID. It is further submitted that, though, petitioner was arrested on 11.03.2025 in respect of another crime, in the instant crime, his 2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -39- arrest was recorded only on 26.07.2025 and that the extent of his involvement can be identified only after the investigation is completed and, hence, the petitioner ought not to be released on bail.

8. I have considered the rival contentions.

9. In an FIR registered as Crime No.877 of 2025 of CBCID, Alappuzha, it was mentioned that the information regarding the alleged offence against the petitioner and other accused were received on 05.02.2025. Petitioner was arrested for some other crimes raising allegations of a similar nature on 11.03.2025 and he continues to be in custody, notwithstanding him obtaining statutory bail for the initial crime in which he was arrested. In the present crime, petitioner's arrest was recorded on 26.07.2025, after the lapse of more than four months from the initial date of his arrest. Of course, initially the FIR was registered before the local Police Station and subsequently it was transferred to the Crime Branch, pursuant to the direction of the State Police Chief.

10. Be that as it may, the nature of allegations, in the instant case indicate that the accused had cheated the defacto complainant by promising to supply a motorbike for half the price and thereafter failed to supply the same. There are more than 500 cases 2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -40- registered against the petitioner all over the State which are all now being investigated by the Crime Branch. Final report has not been filed in the above crimes.

11. Personal liberty is one of the cherished right of an individual. However, when a person is named as an accused in a non bailable offence, the courts while considering the question of grant of bail must balance the liberty of the individual and the investigational right of the police. A balance will have to be struck between two conflicting demands - the needs of the investigation and the presumption of innocence of an accused till he is found guilty. Courts must always bear in mind that an accused ought not to be detained in custody with the object of punishing him, as punishment is always the consequence of a finding of guilt.

12. In the decision in Prahlad Singh Bhati v. NCT, Delhi and Another [(2001) 4 SCC 280], it was observed that "The jurisdiction to grant bail has to be exercised on the basis of well - settled principles having regard to the circumstances of each case and not in an arbitrary manner. While granting the bail, the Court has to keep in mind the nature of accusations, the nature of the evidence in support thereof, the severity of the punishment which conviction will entail, 2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -41- the character, behaviour, means and standing of the accused, circumstances which are peculiar to the accused, reasonable possibility of securing the presence of the accused at the trial, reasonable apprehension of the witnesses being tampered with, the larger interests of the public or State and similar other considerations".

13. The above principles will have to be borne in mind by this Court while considering these applications. Though the allegations against the petitioner are serious in nature, considering the circumstances that he is a septuagenarian, suffering from various ailments as contended by the learned Counsel, and has been continuing in custody from 11.03.2025 onwards and in this case from 26.07.2025, I am of the view that further detention is not necessary. I am fortified in the above view since there is no possibility of the petitioner fleeing from justice and also since there are no reasons to assume that petitioner will tamper with the witnesses.

14. In view of the above, all these bail applications are allowed on the following conditions:-

(a) Petitioner shall be released on bail on him executing a personal bond for Rs.50,000/- (Rupees fifty thousand only) each with two solvent sureties each for the like sum to the satisfaction of the court having jurisdiction, considering the peculiar nature of the case.

2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -42-

(b) Bearing in mind the decision of the Supreme Court in Girish Gandhi v. State of Uttar Pradesh and Others 2024 INSC 617, the same sureties are permitted to stand as sureties in all the above mentioned crimes.

(c) Petitioner shall appear before the Investigating Officer as and when required.

(d) Petitioner shall not intimidate or attempt to influence the witnesses; nor shall he tamper with the evidence.

(e) Petitioner shall not commit any similar offences while he is on bail.

(f) Petitioner shall not leave India without the permission of the Court having jurisdiction. In case of violation of any of the above conditions or if any modification or deletion of the conditions are required, the jurisdictional Court shall be empowered to consider such applications, if any, and pass appropriate orders in accordance with law, notwithstanding the bail having been granted by this Court.

Sd/-

BECHU KURIAN THOMAS JUDGE mea 2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -43- APPENDIX OF BAIL APPL. 9524/2025 PETITIONER'S ANNEXURES Annexure I FIR Annexure II RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure III MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure IV THE ORDER OF B.A NO. 7630 OF 2025 Annexure V THE ORDER OF B.A NO. 7631 OF 2025 2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -44- APPENDIX OF BAIL APPL. 9590/2025 PETITIONER'S ANNEXURES Annexure I A COPY OF THE FIR IN CRIME NO 1501/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure II A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure III A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure IV A COPY OF THE ORDER OF B.A NO. 7630 OF 2025 DATED 23RD JUNE 2025 IS PRODUCED HEREWITH AND MARKED AS ANNEXURE IV. Annexure V A COPY OF THE ORDER OF B.A. NO. 7631 OF 2025 DATED 23RD JUNE, 2025 IS PRODUCED HEREWITH AND MARKED AS ANNEXURE V. 2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -45- APPENDIX OF BAIL APPL. 9621/2025 PETITIONER'S ANNEXURES Annexure I A COPY OF THE FIR IN CRIME NO 1606/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT Annexure II A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER Annexure III A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure IV A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure V A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A. NO. 7631 OF 2025 2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -46- APPENDIX OF BAIL APPL. 9622/2025 PETITIONER'S ANNEXURES Annexure I A COPY OF THE FIR IN CRIME NO 2580/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure II A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure III A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure IV A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure V A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025.

2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -47- APPENDIX OF BAIL APPL. 9624/2025 PETITIONER'S ANNEXURES Annexure I A COPY OF THE FIR IN CRIME NO 2582/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure II A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure III A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure IV A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure V A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025.

2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -48- APPENDIX OF BAIL APPL. 9627/2025 PETITIONER'S ANNEXURES Annexure I A COPY OF THE FIR IN CRIME NO 2581/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure II A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure III A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure IV A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure V A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025 2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -49- APPENDIX OF BAIL APPL. 9632/2025 PETITIONER'S ANNEXURES Annexure I A COPY OF THE FIR IN CRIME NO 2577/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure II A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure III A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure IV A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure V A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025.

2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -50- APPENDIX OF BAIL APPL. 9636/2025 PETITIONER'S ANNEXURES Annexure I A COPY OF THE FIR IN CRIME NO 2576/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure II A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure III A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure IV A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure V A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025 2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -51- APPENDIX OF BAIL APPL. 9659/2025 PETITIONER'S ANNEXURES Annexure I A COPY OF THE FIR IN CRIME NO 2575/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure II A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure III A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure IV A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure V A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025 2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -52- APPENDIX OF BAIL APPL. 9678/2025 PETITIONER'S ANNEXURES Annexure I A COPY OF THE FIR IN CRIME NO 1649/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure II A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure III A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure IV A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure V A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025 2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -53- APPENDIX OF BAIL APPL. 9680/2025 PETITIONER'S ANNEXURES Annexure I A COPY OF THE FIR IN CRIME NO 2572/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure II A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure III A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure IV A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure V A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025 2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -54- APPENDIX OF BAIL APPL. 9681/2025 PETITIONER'S ANNEXURES Annexure I A COPY OF THE FIR IN CRIME NO 1648/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure II A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure III A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure IV A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure V A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025.

2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -55- APPENDIX OF BAIL APPL. 9682/2025 PETITIONER'S ANNEXURES Annexure I A COPY OF THE FIR IN CRIME NO 1667/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure II A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure III A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure IV A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure V A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025 2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -56- APPENDIX OF BAIL APPL. 9683/2025 PETITIONER'S ANNEXURES Annexure I A COPY OF THE FIR IN CRIME NO 1607/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure II A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure III A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure IV A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure V A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025.

2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -57- APPENDIX OF BAIL APPL. 9756/2025 PETITIONER'S ANNEXURES Annexure 1 A COPY OF THE FIR IN CRIME NO 960/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure 2 A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure 3 A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure 4 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure 5 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025 2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -58- APPENDIX OF BAIL APPL. 9759/2025 PETITIONER'S ANNEXURES Annexure 1 A COPY OF THE FIR IN CRIME NO 965/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure 2 A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure 3 A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure 4 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure 5 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025 2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -59- APPENDIX OF BAIL APPL. 9761/2025 PETITIONER'S ANNEXURES Annexure 1 A COPY OF THE FIR IN CRIME NO 966/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure 2 A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure 3 A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure 4 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure 5 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025.

2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -60- APPENDIX OF BAIL APPL. 9764/2025 PETITIONER'S ANNEXURES Annexure 1 A COPY OF THE FIR IN CRIME NO 968/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure 2 A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure 3 A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure 4 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure 5 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025 2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -61- APPENDIX OF BAIL APPL. 9765/2025 PETITIONER'S ANNEXURES Annexure 1 A COPY OF THE FIR IN CRIME NO 967/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure 2 A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure 3 A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure 4 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure 5 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025.

2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -62- APPENDIX OF BAIL APPL. 9767/2025 PETITIONER'S ANNEXURES Annexure 1 A COPY OF THE FIR IN CRIME NO 1071/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure 2 A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure 3 A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure 4 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure 5 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025.

2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -63- APPENDIX OF BAIL APPL. 9855/2025 PETITIONER'S ANNEXURES Annexure 1 A COPY OF THE FIR IN CRIME NO 1069/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure 2 A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure 3 A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure 4 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure 5 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025.

2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -64- APPENDIX OF BAIL APPL. 9856/2025 PETITIONER'S ANNEXURES Annexure 1 A COPY OF THE FIR IN CRIME NO 1070/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure 2 A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure 3 A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure 4 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure 5 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025.

2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -65- APPENDIX OF BAIL APPL. 9857/2025 PETITIONER'S ANNEXURES Annexure 1 A COPY OF THE FIR IN CRIME NO 861/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure 2 A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER Annexure 3 A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure 4 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure 5 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025.

2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -66- APPENDIX OF BAIL APPL. 9858/2025 PETITIONER'S ANNEXURES Annexure 1 A COPY OF THE FIR IN CRIME NO 1111/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure 2 A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure 3 A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure 4 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure 5 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025 2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -67- APPENDIX OF BAIL APPL. 9859/2025 PETITIONER'S ANNEXURES Annexure 1 A COPY OF THE FIR IN CRIME NO 1188/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure 2 A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure 3 A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure 4 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure 5 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025 2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -68- APPENDIX OF BAIL APPL. 9860/2025 PETITIONER'S ANNEXURES Annexure 1 A COPY OF THE FIR IN CRIME NO 1072/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure 2 A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure 3 A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure 4 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure 5 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025.

2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -69- APPENDIX OF BAIL APPL. 9869/2025 PETITIONER'S ANNEXURES Annexure 1 A COPY OF THE FIR IN CRIME NO 754/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure 2 A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure 3 A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure 4 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure 5 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025.

2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -70- APPENDIX OF BAIL APPL. 9870/2025 PETITIONER'S ANNEXURES Annexure 1 A COPY OF THE FIR IN CRIME NO 1002/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure 2 A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure 3 A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure 4 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure 5 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025.

2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -71- APPENDIX OF BAIL APPL. 9871/2025 PETITIONER'S ANNEXURES Annexure 1 A COPY OF THE FIR IN CRIME NO 735/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure 2 A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure 3 A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure 4 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure 5 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025.

2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -72- APPENDIX OF BAIL APPL. 9872/2025 PETITIONER'S ANNEXURES Annexure 1 A COPY OF THE FIR IN CRIME NO 736/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure 2 A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure 3 A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure 4 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure 5 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025.

2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -73- APPENDIX OF BAIL APPL. 9873/2025 PETITIONER'S ANNEXURES Annexure 1 A COPY OF THE FIR IN CRIME NO 737/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure 2 A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure 3 A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure 4 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure 5 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025.

2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -74- APPENDIX OF BAIL APPL. 9874/2025 PETITIONER'S ANNEXURES Annexure 1 A COPY OF THE FIR IN CRIME NO 738/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure 2 A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure 3 A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure 4 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure 5 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025.

2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -75- APPENDIX OF BAIL APPL. 9875/2025 PETITIONER'S ANNEXURES Annexure 1 A COPY OF THE FIR IN CRIME NO 747/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure 2 A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure 3 A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure 4 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure 5 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025.

2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -76- APPENDIX OF BAIL APPL. 9886/2025 PETITIONER'S ANNEXURES Annexure 1 A COPY OF THE FIR IN CRIME NO 996/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure 2 A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure 3 A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure 4 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure 5 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025.

2025:KER:64635 Bail Appl. Nos.9524/2025 and connected cases -77- APPENDIX OF BAIL APPL. 9889/2025 PETITIONER'S ANNEXURES Annexure 1 A COPY OF THE FIR IN CRIME NO 989/2025 OF CB POLICE STATION, CRIME BRANCH, KOTTAYAM & IDUKKI EOW UNIT.

Annexure 2 A COPY OF THE RESIGNATION LETTER SUBMITTED BY THE PETITIONER.

Annexure 3 A COPY OF MEDICAL CERTIFICATES ISSUED BY DR MANGALANANDAN SENIOR CONSULTANT INTERVENTIONAL CARDIOLOGIST, COSMOPOLITAN HOSPITALS (P) LTD REGARDING THE CARDIO VASCULAR ISSUES OF THE PETITIONER.

Annexure 4 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7630 OF 2025.

Annexure 5 A COPY OF THE ORDER DATED 23RD JUNE 2025 OF B.A NO. 7631 OF 2025.