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[Cites 0, Cited by 0] [Section 663] [Entire Act]

State of Jharkhand - Subsection

Section 663(iv) in Bihar Education Code, 1961

(iv)Provided that qualified candidates are forthcoming, every District Board should reserve for pupils belonging to the Scheduled Castes, a proportion of the lower primary scholarships, assigned to that district corresponding to the ratio which the number of pupils of the Scheduled Castes in the lower primary stage bears to the total number of pupils in that stage.