Section 173F in Rajasthan Panchayati Raj Rules, 1996
173F. Every allotment, sale or other transfer of land shall be for specified purpose.
- Every allotment, sale or otherwise transfer of land in abadi area of a village shall be made for specified use and such use of land shall clearly and invariably be mentioned in the Patta or other document evidencing such allotment, sale or otherwise transfer.
