Supreme Court - Daily Orders
Level 9 Biz Pvt. Ltd. vs Himachal Pradesh Housing And Urban ... on 3 October, 2023
Author: A.S. Bopanna
Bench: A.S. Bopanna
1
ITEM NO.50 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23319/2022
(Arising out of impugned final judgment and order dated 18-10-2022
in CWP No. 1481/2021 passed by the High Court Of Himachal Pradesh
At Shimla)
LEVEL 9 BIZ PVT. LTD. Petitioner(s)
VERSUS
HIMACHAL PRADESH HOUSING AND URBAN Respondent(s)
DEVELOPMENT AUTHORITY & ANR.
IA No. 82770/2023 - APPLICATION FOR TAKING ON RECORD
IA No. 192979/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 70445/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 03-10-2023 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA HON'BLE MR. JUSTICE MANOJ MISRA For Petitioner(s) Ms. Mamta, Adv.
Mr. Ritesh Khatri, AOR For Respondent(s) Mr. Anoop George Choudhury, Sr. Adv.
Ms. June Chaudhari, Sr. Adv. Mr. Shankar Divate, AOR Mr. J P Mishra, Adv.
Mr. D.k Thakur, Adv.
Mr. Rajeev Kumar Gupta, Adv. Mr. Tavleen Singh, Adv.
Mr. Joginder Mann, Adv.
Ms. Vallabhi Shukla, Adv. Mr. Divyansh Thakur, Adv. Mr. Bimlesh Kumar Singh, AOR Signature Not Verified Ms. Niharika, Adv.
Mr. Kanwal Chaudhary, Adv.Digitally signed by Nisha Khulbey Date: 2023.10.03 17:02:28 IST Reason: 2
UPON hearing the counsel the Court made the following O R D E R In view of the letter circulated by the learned counsel for respondent no.2 seeking adjournment due to personal difficulty, list the matter on 10th October, 2023.
(NISHA KHULBEY) (DIPTI KHURANA) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR